(1.) REVENUE is before us aggrieved by the order of the Tribunal dated 2-8-2005 passed in Appeal no. E/79 and 80/2003 in the case on hand.
(2.) THE facts in brief are as under:
(3.) HEARD Sri N. R. Bhaskar, learned standing Counsel for the Revenue and perused the materials placed on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN