MADHUKESHWARA S S Vs. UNIVERSITY OF AGRICULTURAL SCIENCES

JUDGEMENT

(1.) WRIT petition by a person who had aspired to be appointed for the post of Associate Professor in Plant Pathology and also for the post of Training Organizer, notified for being filled up by the university of Agricultural Sciences, Bangalore (for short, 'the University') in terms of its notification No. AO/rt/11/29/2004-05, dated 13th December, 2004, a copy of which is produced at Annexure-A to the writ petition.

(2.) THE petitioner on noticing that he fulfills the qualifications prescribed for the posts in terms of the notification, applied for both the posts. The petitioner was not even called for the interview and when the petitioner was hoping either for a letter of interview or even a letter of appointment, was on the other hand provided with a copy of the caveat filed by the respondent-University before this Court.

(3.) THE petitioner was taken by surprise by this course of events and obviously had to seek legal advice and where upon has come upto this Court with this writ petition.