(1.) heard both counsel.
(2.) this revision petition has been filed by the petitioner challenging the order dated 26-9-1995 passed in h.r.c. No. 2633 of 1993, on the file of the small causes judge, Bangalore, Rejecting La. V Filed Under Order vi, Rule 17 of C.P.C.
(3.) La. V was Filed by the petitioner who was second respondent in the court below.