H R NAGENDRA RAO Vs. INDIAN BANK MADRAS

Referred Judgements :-

M.V.BALU V CHAIRMAN,TAMIL NADU HOUSING BOARD AND ANOTHER [DISTINGUSHED ,DIST;]
P H KALYANI VS. AIR FRANCE CALCUTTA [FOLLOWED ON]
STATE OF MADRAS VS. A R SRINIVASAN [FOLLOWED ON]
S GOVINDA MENON VS. UNION OF INDIA [FOLLOWED ON]
CENTRAL BANK OF INDIA VS. PRAKASH CHAND JAIN [DISTINGUSHED ,DIST; 14.]
STATE OF PUNJAB VS. DEWAN CHUNI LAL [DISTINGUSHED ,DIST.; 15.]
MAHENDRA SINGH DHANTWAL VS. HINDUSTAN MOTORS LIMITED [FOLLOWED ON]
TARA CHAND KHATRI VS. MUNICIPAL CORPORATION OF DELHI [FOLLOWED ON]
STATE OF HARYANA VS. RATTAN SINGH [FOLLOWED ON]
GLAXO LABORATORIES INDIA LIMITED VS. PRESIDING OFFICER LABOUR COURT MEERUT [DISTINGUSHED ,DIST.;]
A L KALRA VS. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED [DISTINGUSHED ,DIST;]
RASIKLAL VAGHAJIBHAI PATEL VS. AHMEDABAD MUNICIPAL CORPORATION [DISTINGUSHED ,DIST.;]
RAM CHANDER VS. UNION OF INDIA [DISTINGUSHED ,DIST.; 21.]
S N MUKHERJEE VS. UNION OF INDIA [FOLLOWED ON]
STATE OF PUNJAB VS. RAM SINGH EX CONSTABLE [FOLLOWED ON]
STATE BANK OF INDIA BHOPAL VS. S S KOSHAL [FOLLOWED ON]
JAGMOHANDAS JAGJIVANDAS MODY VS. STATE OF BOMBAY NOW GUJARAT [FOLLOWED ON]
C NAGARAJA BHAT VS. CANARA BANK [DISTINGUSHED , DIST.;]
T VENKATESH VS. MYSORE ELECTRICAL INDUSTRIES LIMITED [REFERRED TO]
S.R.SUBRAMANYA V CHAIRMAN AND MANAGING DIRECTOR (REVIEWING AUTHORITY),INDIAN BANK,HEAD OFFICE,MADRAS AND OTHERS [FOLLOWED ON]
SHARDA PRASAD TIWARI VS. DIVISIONAL SUPERINTENDENT CENTRAL RAILWAY NAGPUR DIVISION [FOLLOWED ON]
M KASI VS. INDIAN BANK [FOLLOWED ON]