BHEEMANAGOWDA Vs. SYED MURTUZAKHADRI SUJJADANASHEEN

Referred Judgements :-

KENCHAPPA V SAYED DAWOOD AND OTHERS [FOLLOWED ON]
A VISWANATHA PILLAI VS. SPECIAL TAHSILDAR FOR LAND ACQUISITION NO IV [FOLLOWED ON]
SHIVANGOUDA LINGANGOUDA VS. GANGAWWA BASAPPA [FOLLOWED ON]
NAWAZISH ALI KHAN VS. ALI RAZA KHAN [DISTINGUSED ,DIST; 2.]