SUJATHA TOURING TALKIES Vs. STATE

Referred Judgements :-

P. V. SIVARAJAN V. UNION OF INDIA [REFERRED TO]
CHANNAGIRI RANGAPPA AND SONS V. DISTRICT MAGISTRATE,CHITRADURGA [REFERRED TO]
CHINTAMANRAO VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF MADRAS VS. V G ROW:THE UNION OF INDIA AND THE STATE OF TRAVANCORE COCHIN [REFERRED TO]
MADHYA BHARAT COTTON ASSOCIATION LIMITED VS. UNION OF INDIA [REFERRED TO]
BUDHAN CHOUDHRY VS. STATE OF BIHAR [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
MOHAMMAD HANIF QUARESHI 2 MOHAMMAD ILLIAS 3 GHANI MAHAJAN AND 4 NASIR UD DIN 5 SHEIKH HUSSAIN QUARESHI 6 SHEIKH SUBHAN 7 ABDUL AZIZ 8 MOHAMMAD ISMAIL AND 9 ABDUL RAHIM 10 ABDUL VS. STATE OF BIHAR 2 STATE OF UTTAR PRADESH 3 STATE OF BOMBAY 4 STATE OF MADHYA PRADESH 5 STATE OF MADHYA PRADESH [REFERRED TO]
JYOTI PERSHAD MAHTAB SINGH SURENDAR DEV GAUR VS. ADMINISTRATOR FOR THE UNION TERRITORY OF DELHI [REFERRED TO]
NARENDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
C I EMDEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
KANGSHARI HALDAR VS. STATE OF WEST BENGAL [REFERRED TO]
MANEKLAL CHBOTALAL VS. M G MAKWANA [REFERRED TO]
INDU BHUSHAN BOSE VS. RAMA SUNDARI DEBI [REFERRED TO]
HARAKCHAND RATANCHAND BANTHIA VS. UNION OF INDIA [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF GUJARAT VS. AMBICA MILLS LTD [REFERRED TO]
COSMOSTEELS PRIVATE LIMITED VS. JAIRAM DAS GUPTA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
PRESIDENT OF INDIA VS. SPECIAL COURTS BILL 1978 [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
MOHAMMAD IBRAHIM KHAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
K S GOPALA RAO VS. STATE OF MYSORE [REFERRED TO]
LAXMI TOURING TALKIES VS. STATE OF KARNATAKA [REFERRED TO]
K J ANJANAPPA VS. S MARAPPA [REFERRED TO]
MURULI TOURING TALKIES AND VS. STATE OF KARNATAKA AND [REFERRED TO]