NAGENDRA Vs. CHAIRMAN/ASSISTANT COMMISSIONER,THE LAND TRIBUNAL

Referred Judgements :-

RAYAPPA BASAPPA KALLAD VS. LAND TRIBUNAL,KUNDGOL AND OTHERS [REFERRED TO]
RAYAPPA BASAPPA KILLED V. LAND TRIBUNAL [REFERRED TO]
PUPPEGOWDA AND OTHERS VS. THE LAND TRIBUNAL,BELUR AND OTHERS [REFERRED TO]
HIRE MASUDI INAM (JAMIA MASJID) VS. THE LAND TRIBUNAL AND OTHERS,SHIRAGUPPA [REFERRED TO]
VALLABBHAI NATHABHAI VS. BAI JIVI [REFERRED TO]
MANEKSHA ARDESHTR TRANT VS. MANEKJT EDULJT MISTRY [REFERRED TO]
MANEKSHA ARDESHTR TRANT VS. MANEKJT EDULJT MISTRY [REFERRED TO]
RAMCHANDRA KESHAV ADKE VS. GOVIND JOTI CHAVARE [REFERRED TO]
RANGNATH VISHNU MULLUCK VS. VITHOBA RAMA RAHANE [REFERRED TO]
ARUN KUMAR VS. STATE OF KARNATAKA [REFERRED TO]
SIDDAMMA VS. STATE OF KARNATAKA [REFERRED TO]
PUTTEGOWDA VS. STATE OF KARNATAKA [REFERRED TO]
HANAMANTHA GAVADU PATIL VS. LAND TRIBUNAL KHANAPUR [REFERRED TO]
VIJAY PRAHLAD UMALE VS. LAXMIKANT RANGANATH WADODKAR [REFERRED TO]