LAWS(KAR)-2025-7-173

CHANDRASHEKAR Vs. INDRAMMA

Decided On July 08, 2025
CHANDRASHEKAR Appellant
V/S
INDRAMMA Respondents

JUDGEMENT

(1.) Sri.Sharath S.Gowda., counsel for the appellant, and Sri.Vijaykumara., counsel for caveator/ Respondent No. 1, have appeared in person.

(2.) This is an appeal from the Court of XLIV Addl. City Civil and Sessions Judge (CCH-45), Bengaluru City.

(3.) For convenience's sake, the parties are referred to as per their status and rankings before the Trial Court.