(1.) Smt.Priyadarshini, wife of the detenue namely, Rajesh @ Motte, is before this Court seeking Writ of Habeas Corpus in the following manner :
(2.) FACTS OF THE CASE:-
(3.) The details of cases against the detenue are extracted for easy and immediate reference in the following manner:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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