SASKEN COMMUNICATION TECHNOLOGIES LIMITED, Vs. LAKSHMI S. KUMAR,

Referred Judgements :-

KIRLOSKAR BROTHERS LTD VS. PRESIDING OFFICER LABOUR COURT DELHI [REFERRED TO]
MANAGEMENT CHURCH OF SOUTH INDIA VS. EDITH PETER LAWS [REFERRED TO]
K H PANDHI VS. PRESIDING OFFICER THE MANAGEMENT OF HOLTECS ENGINEERS LTD LAWS [REFERRED TO]
CHANDRASHEKHAR CHINTAMAN VAIDYA VS. NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD LAWS [REFERRED TO]
SATYANARAYAN LAXMINARAYAN HEGDE VS. MALLIKARJUN BHAVANAPPA TIRUMALE [REFERRED TO]
ANANDA BAZAR PATRIKA PRIVATE LIMITED VS. WORKMEN [REFERRED TO]
HINDUSTAN TIN WORKS PVT LIMITED VS. EMPI OYEES OF HINDUSTAN TIN WORKS PRIVATE LIMITED [REFERRED TO]
S K VERMA VS. MAHESH CHANDRA [REFERRED TO]
ARKAL GOVIND RAJ RAO VS. CIBA GEIGY OF INDIA LTD [REFERRED TO]
M VENUGOPAL VS. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM A P [REFERRED TO]
S K MAINI VS. CARONA SAHU COMPANY LIMITED [REFERRED TO]
UPTRON INDIA LIMITED VS. SHAMMI BHAN [REFERRED TO]
MANAGEMENT OF SONEPAT COOPERATIVE SUGAR MILLS LTD VS. AJIT SINGH [REFERRED TO]
MUIR MILLS UNIT OF N T C U P LTD VS. SWAYAM PRAKASH SRIVASTAVA [REFERRED TO]
LIC OF INDIA VS. R SURESH [REFERRED TO]
DEVINDER SINGH VS. MUNICIPAL COUNCIL SANAUR [REFERRED TO]
MYSORE VEGETABLE OIL PRODUCT LTD VS. LABOUR COURT [REFERRED TO]
MAHAJAN BOREWELL COMPANY BANGALORE VS. RAJARAM BHAT [REFERRED TO]
NORTHCOTE NURSING HOME PRIVATE LIMITED VS. ZARINE H RAHINA DR MS [REFERRED TO]
MUKUND STAFF AND OFFICERS ASSOCIATION VS. MUKUND LIMITED [REFERRED TO]
DEEPALI GUNDU SURWASE VS. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA [REFERRED TO]