LAWS(KAR)-2025-4-199

NAGARATHNAMMA Vs. H. S. RAGHAVENDRA

Decided On April 01, 2025
NAGARATHNAMMA Appellant
V/S
H. S. Raghavendra Respondents

JUDGEMENT

(1.) Aggrieved by the order passed on IA No.IX in OS No.611/2014 by the City Civil Judge at Bengaluru(CCH-15), defendant No.6 has preferred WP No. 47866/2019 and defendant No.3 has preferred WP No.40423/2019.

(2.) For the sake of convenience, parties are referred to as per their status before the Trial Court.

(3.) The plaintiff filed OS No.611/2014 with the following prayers in respect of the suit schedule property.