C.DEVARAJU Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT

JUDGEMENT

(1.) The petitioner is before this Court, seeking the following prayers:

(2.) Heard Sri. Chandrashekara K., learned counsel appearing for the petitioner, Sri. Unnikrishnan M., learned counsel appearing for the respondent and have perused the material on record.

(3.) This Court, on 6/3/2025, had passed the following order: