REGENT COMPUTRONICS PVT. LTD.

A.N.Leelanagaraja Appellant

V/S

NAGARATHNAMMA Respondents

Referred Judgements :-

SHIVAJI RAMAJI PAULSHETE VS. PRAYAGBAI MAHADU SHETE [REFERRED TO]
MOHINDER KAUR ANR V. PIARA SINGH [REFERRED TO]
DAYA RAMA VS. SHVAM SUNDARI [REFERRED TO]
SETH BENI CHAND SINCE DEAD NOW VS. KAMLA KUNWAR [REFERRED TO]
P S SAIRAM VS. P S RAMA RAO PISEY [REFERRED TO]
PENTAKOTA SATYANARAYANA VS. PENTAKOTA SEETHARATNAM [REFERRED TO]
JALADI SUGUNA VS. SATYA SAI CENTRAL TRUST [REFERRED TO]
JALADI SUGUNA VS. SATYA SAI CENTRAL TRUST [REFERRED TO]
DASHRATH RAO KATE VS. BRIJ MOHAN SRIVASTAVA [REFERRED TO]
DASHRATH RAO KATE VS. BRIJ MOHAN SRIVASTAVA [REFERRED TO]
SURESH KUMAR BANSAL VS. KRISHNA BANSAL [REFERRED TO]
MANGLURAM DEWANGAN VS. SURENDRA SINGH [REFERRED TO]
MARY JOYCE POONACHA VS. K T PLANTATIONS PRIVATE LIMITED [REFERRED TO]
PARWATIBAI VS. RAMRAO BARIKRAO LAHANE [REFERRED TO]
VARADARAJAN VS. KANAKAVALLI [REFERRED TO]
VARADARAJAN VS. KANAKAVALLI [REFERRED TO]

JUDGEMENT

(1.) Being aggrieved by the judgment and decree dtd. 31/1/2009 passed in OS No.21/1993 by the learned Civil Judge (Sr.Dn.) and JMFC, Chintamani, defendant Nos. 1(a),1(c), 2, 3 have filed this appeal.

(2.) The parties would be referred to as per their ranks before the trial Court for the sake of convenience.

(3.) Respondent Nos.1, 3 to 5 herein are the plaintiffs and respondent Nos.2, 6 to 12 herein are the defendants before the trial Court.

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A.N.LEELANAGARAJA Vs. NAGARATHNAMMA

Referred Judgements :-

JUDGEMENT

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