LAWS(KAR)-2025-7-121

BOMANAHALLI BABU Vs. SENIOR LABOUR INSPECTOR

Decided On July 09, 2025
Bomanahalli Babu Appellant
V/S
SENIOR LABOUR INSPECTOR Respondents

JUDGEMENT

(1.) In this petition, petitioner seeks the following relief:

(2.) In W.P.No.20857/2024 WHEREFORE it is prayed that this Hon'ble High Court may be pleased to issue;

(3.) In W.P.No.36430/2024