LAWS(KAR)-2025-2-104

P.GANESHWARAIAH Vs. LAND ACQUISITION OFFICER

Decided On February 05, 2025
P.Ganeshwaraiah Appellant
V/S
LAND ACQUISITION OFFICER Respondents

JUDGEMENT

(1.) Learned AGA accepts notice for respondents No. 1 to 3.

(2.) The petitioner is before this Court seeking for the following reliefs:

(3.) The petitioner was the owner of the land in R.S. No.120B2, measuring 1.5 acres situated in at Kaddirampur village, Kamalapur Hobli, Hospete Taluk, District Vijayanagar.