REGENT COMPUTRONICS PVT. LTD.

G.B. Nagappa Appellant

V/S

SIDDAGANGAMMA Respondents

Referred Judgements :-

SMT. JANAKI VS. SMT.LALITHA AND OTHERS [REFERRED TO]
SMT.CHEEKANDA PUSHPARATNA CHENGAPPA VS. MR.KODANDERA K. SUDHAKAR AND OTHERS [REFERRED TO]
LALITABEN JAYANTILAL POPAT VS. PRAGNABEN JAMNADAS KATARIA [REFERRED TO]
VIRUPAKSHAPPA MALLESHAPPA VS. AKKAMAHADEVI [REFERRED TO]
J T SURAPPA VS. SATCHIDHANANDENDRA SARASWATHI [REFERRED TO]

JUDGEMENT

(1.) The petitioner is before this Court calling in question an order dtd. 13/4/2023 passed by the concerned Court in FDP No.7/2014.

(2.) Heard Shri Spoorthy Hegde N., learned counsel appearing for the petitioner and Shri A.V. Gangadharappa, learned counsel appearing for respondents No.3 and 4.

(3.) Facts in brief germane are as follows:

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G.B. NAGAPPA Vs. SIDDAGANGAMMA

Referred Judgements :-

JUDGEMENT

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