LAWS(KAR)-2025-6-8

HANUMANTHAPPA Vs. SPECIAL LAND ACQUISITION OFFICER

Decided On June 11, 2025
HANUMANTHAPPA Appellant
V/S
SPECIAL LAND ACQUISITION OFFICER Respondents

JUDGEMENT

(1.) The petitioners are before this Court seeking the following prayers:

(2.) Heard Sri N Shivakumar, learned counsel appearing for petitioners.

(3.) It is the case of the petitioners that the concerned Court is not passing any order on the application and is now wanting to direct holding of an inquiry.