LAWS(KAR)-2025-9-32

RATHNAMMA Vs. CHAITRA

Decided On September 08, 2025
RATHNAMMA Appellant
V/S
Chaitra Respondents

JUDGEMENT

(1.) Heard Sri.Revanna Bellary, learned counsel for the appellants and Sri.Sanath, learned counsel for caveators/ respondent Nos.2 and 3.

(2.) Unsuccessful plaintiff is the appellant challenging the rejection of the plaint in O.S.No.515/2010 which was confirmed in RA No.66/2023.

(3.) Facts in brief which are utmost necessary for disposal of the present appeal are as under: