LAWS(KAR)-2025-12-67

M.P. SUGANDAPPA Vs. S. JAYADEVA SHASTRY

Decided On December 17, 2025
M.P. Sugandappa Appellant
V/S
S. Jayadeva Shastry Respondents

JUDGEMENT

(1.) These matters are listed for admission along with the IAs.

(2.) Heard the counsel appearing for the appellants and also the counsel appearing for the respondents.

(3.) Along with the appeal in R.S.A.No.2211/2023, I.A.No.1/2024 is also filed under Order 41 Rule 27 of CPC seeking permission of this Court to consider the additional evidence. The counsel appearing for respondent Nos.1 to 3 in the said appeal filed objections to the said application.