(1.) Learned counsel for the petitioner is absent. No representation.
(2.) The petition is filed under Sec. 439 of Cr.PC. Office has raised objections and the same are not complied with even though the matter is listed for 4th time.
(3.) The order sheet dtd. 8/1/2025 reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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