LAWS(KAR)-2025-2-95

SIDDALINGAMURTHY Vs. SPECIAL LAND ACQUISITION OFFICER

Decided On February 10, 2025
Siddalingamurthy Appellant
V/S
SPECIAL LAND ACQUISITION OFFICER Respondents

JUDGEMENT

(1.) All these appeals arise from the award in LAC No.202/2006 dtd. 6/10/2015 on the file of the Senior Civil Judge, Gubbi. Reference to Civil Court was sought by many land losers.

(2.) MFA No.1157/2016 is by claimant No.18 seeking enhancement of compensation towards land and mango trees. The Reference Court has awarded compensation of Rs.3,88,500.00 towards the value of 3 Acres of 28 Guntas and Rs.9,92,250.00 towards the value of 27 mango trees in Survey No.28/06, Idakanahalli Village, Nittur Hobli, Gubbi Taluk.

(3.) MFA No.1152/2016 is by claimant No.7 seeking enhancement of compensation towards land. The Reference Court has awarded Rs.1,31,250.00 compensation towards the value of 1 Acre 10 Guntas in Survey No.27/1, Idakanahalli Village, Nittur Hobli, Gubbi Taluk.