(1.) The Petitioners are before this Court seeking for the following reliefs:
(2.) The petitioners claim to be Municipal Solid Waste Management contractors providing services to the BBMP in various capacities over the years, including primary collection of segregated wet waste, sanitary waste and street sweeping waste, as well as secondary transportation of segregated wet and street sweeping waste in various wards of Bangalore city. The petitioners are now aggrieved by the request for proposals/invitation for tender dtd. 30/7/2025 in respect of 33 packages issued by respondents No.4 to 11.
(3.) Sri.Udaya Holla., learned Senior counsel appearing for the petitioners, would submit that;
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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