LAWS(KAR)-2025-5-58

KRISHNAVENI Vs. CHAIRMAN

Decided On May 27, 2025
KRISHNAVENI Appellant
V/S
CHAIRMAN Respondents

JUDGEMENT

(1.) The Petitioner- Senior Citizen in WP No.4280/2024 is before this Court seeking the following reliefs:

(2.) The Petitioners in WP No.11886/2021 are before this Court seeking the following reliefs:

(3.) Facts in WP No.4280 of 2024: