JSW ENERGY LTD. Vs. GOVERNMENT OF KARNATAKA

Referred Judgements :-

MY POWER MAZDOOR WELFARE UNION V. SECRETARY AND COMMISSIONER SOCIAL WELFARE AND LABOUR DEPARTMENT,GOVERNMENT OF KARNATAKA [REFERRED TO]
GADIGAYYA AND ORS. V. K.L.E. SOCIETY AND ORS. [REFERRED TO]
DHARANGADHRA CHEMICAL WORKS LIMITED VS. STATE OF SAURASHTRA [REFERRED TO]
ANDHRA SCIENTIFIC COMPANY LIMITED VS. A SESHAGIRI RAO [REFERRED TO]
ALL INDIA RESERVE BANK EMPLOYEES ASSOCIATION VS. BANK OF INDIA [REFERRED TO]
HINDUSTAN ANTIBIOTICS LIMITED VS. WORKMEN [REFERRED TO]
BURMAH SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED VS. BURMA SHELL MANAGEMENT STAFF ASSOCIATION [REFERRED TO]
UNION OF INDIA VS. GOPAL CHANDRA MISRA [REFERRED TO]
A SUNDARAMBAL VS. GOVERNMENT OF GOA DAMAN AND DIU [REFERRED TO]
J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
S K MAINI VS. CARONA SAHU COMPANY LIMITED [REFERRED TO]
P VIRUDHACHALAM VS. MANAGEMENT OF LOTUS MILLS [REFERRED TO]
NATIONAL ENGINEERING INDUSTRIES LIMITED VS. STATE OF RAJASTHAN [REFERRED TO]
SECRETARY INDIAN TEA ASSOCIATION VS. AJIT KUMAR BARAT [REFERRED TO]
SECRETARY INDIAN TEA ASSOCIATION VS. AJIT KUMAR BARAT [REFERRED TO]
HUSSAN MITHU MHASVADKAR VS. BOMBAY IRON AND STEEL LABOUR BOARD [REFERRED TO]
SHARAD KUMAR VS. GOVERNMENT OF NCT OF DELHI [REFERRED TO]
NORTH ZONE CULTURAL CENTRE VS. VEDPATHI DINESH KUMAR [REFERRED TO]
ANZ GRINDLAYS BANK LTD VS. UNION OF INDIA [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. UNION OF INDIA [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. UNION OF INDIA [REFERRED TO]
SECRETARY TECHNICAL EDUCATION VS. LALIT MOHAN UPADHYAY [REFERRED TO]
MANAGEMENT OF CHARAK BHANDAR VS. PRESIDING OFFICER [REFERRED TO]
NAGESWARA B S VS. STATE OF KARNATAKA [REFERRED TO]
MAHAJAN BOREWELL COMPANY BANGALORE VS. RAJARAM BHAT [REFERRED TO]
EVERERSTEE VS. DISTRICT LABOUR OFFICER [REFERRED TO]
PRABHAKAR VS. JOINT DIRECTOR SERICULTURE DEPARTMENT AND ORS. [REFERRED TO]
RAHMAN INDUSTRIES PVT. LTD. VS. STATE OF U.P. AND ORS. [REFERRED TO]
KARNATAKA LINGAYAT EDUCATION SOCIETY VS. SIDDAPPA G. NAMBA [REFERRED TO]
TRIVENI TURBINE LIMITED VS. GOVERNMENT OF KARNATAKA [REFERRED TO]