(1.) Learned Addl. Government Advocate accepts notice for respondent No.1.
(2.) Sri. Vasantha, learned counsel is directed to take notice for respondent Nos.2 and 3.
(3.) Petitioner is before this Court seeking for the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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