LAWS(KAR)-2025-1-98

JAYARAJ Vs. EXECUTIVE OFFICER

Decided On January 17, 2025
JAYARAJ Appellant
V/S
EXECUTIVE OFFICER Respondents

JUDGEMENT

(1.) The petitioner is before this Court seeking the following prayer:

(2.) Heard Sri V.S. Kalasurmath, learned counsel for petitioner, Sri Bhusan B. Kulkarni, learned counsel for respondents No.1 and 2 and Sri V.P. Vadavi, learned counsel for respondent No.3.

(3.) The petitioner calls in question an order dtd. 2/12/2024, by which, work order is issued to the private respondent herein. A notice inviting tender becomes the subject matter of the proceedings before this Court in Writ Petition No.102822/2024 filed by one V H Nikhil who was a participant in the tender. Another petition by the third respondent herein in Writ Petition No.103474/2024. The Coordinate Bench answering his claim, passes the following order :