S.S.V. DEVELOPERS Vs. SUNDAR

JUDGEMENT

(1.) Heard Sri.Mahantesh S. Hiremath, learned counsel for the revision petitioners and Sri.Sadiq N. Goodwala, learned counsel for the respondent.

(2.) Respondents/complainant in all these revision petitions present.

(3.) They presented joint memo and signed by them and their respective advocates. Contents of the joint memo is extracted hereunder for ready reference: