KRISHNAMURTHY B. N. Vs. STATE OF KARNATAKA

Referred Judgements :-

DR. VIMLA VS. STATE (NCT OF DELHI) [REFERRED TO]
SARDOOL SINGH VS. NASIB KAUR [REFERRED TO]
USHA CHAKRABORTY VS. STATE OF WEST BENGAL [REFERRED TO]
NEEHARIKA INFRASTRUCTURE (P) LTD. VS. STATE OF MAHARASHTRA [REFERRED TO]
PRITI SARAF V. STATE (NCT OF DELHI) [REFERRED TO]
M S SHERIFF VS. STATE OF MADRAS [REFERRED TO]
KARAM CHAND GANGA PRASAD VS. UNION OF INDIA [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY NEW DELHI DELHI DEVELOPMENT AUTHORITY DELHI DEVELOPMENT AUTHORITY VS. LILA D BHAGAT:SARDARI LAL AND THE STATE:R S BAJWA 2 THE STATE [REFERRED TO]
NAGAWWA VS. VEERANNA SHIVALINGAPPA KONJALGI [REFERRED TO]
KURUKSHETRA UNIVERSITY VS. STATE OF HARYANA [REFERRED TO]
MANJU GUPTA VS. LT COL M S PAINTAL [REFERRED TO]
PRATIBHA RANI VS. SURAJ KUMAR [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
SACHIDA NAND SINGH VS. STATE OF BIHAR [REFERRED TO]
REJESH BAJAJ VS. STATE NCT OF DELHI [REFERRED TO]
TRISUNS CHEMICAL INDUSTRY VS. RAJESH AGARWAL [REFERRED TO]
LALMUNI DEVI VS. STATE OF BIHAR [REFERRED TO]
M KRISHNA VS. VIJAY SINGH [REFERRED TO]
KAMALADEVI AGARWAL VS. STATE OF WEST BENGAL [REFERRED TO]
SUPERINTENDENT OF POLICE C B I VS. TAPAN KR SINGH [REFERRED TO]
IQBAL SINGH MARWAH VS. MEENAKSHI MARWAH [REFERRED TO]
P SWAROOPA RANI VS. M HARI NARAYANA ALIAS HARI BABU [REFERRED TO]
SYED ASKARI HADI ALI AUGUSTINE VS. STATE [REFERRED TO]
KISHAN SINGH VS. GURPAL SINGH [REFERRED TO]
STATE OF U P VS. NARESH [REFERRED TO]
LEE KUN HEE VS. STATE OF UTTAR PRADESH [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. ASSOCIATION OF CHARTERED CERTIFIED ACCOUNTANTS AND OTHERS [REFERRED TO]
K. JAGADISH VS. UDAYA KUMAR G.S. [REFERRED TO]
SKODA AUTO VOLKSWAGEN INDIA PRIVATE LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]