LAWS(KAR)-2025-6-151

KUMARI MANJULA Vs. R.YELLAMMA

Decided On June 27, 2025
Kumari Manjula Appellant
V/S
R.Yellamma Respondents

JUDGEMENT

(1.) Sri.C.S.Prem Kumar, counsel on behalf of Sri.Vijaya Krishna Bhat, M., for the appellants and Sri.Jay Kishan Sharma and Sri.Gopal Singh, counsel for respondents 1 to 4, and Sri. Nataraj, counsel for respondents 5(B to D), have appeared in person.

(2.) This is an appeal from the Court of XI Addl. City Civil Judge, Bangalore City.

(3.) For convenience's sake, the parties are referred to as per their status and rankings before the Trial Court.