(1.) Heard Sri.Muniyappa, learned counsel for the appellants and Sri.Somashekhar Kashimath, learned counsel for contesting respondent Nos.1 to 3.
(2.) Present appeal is filed by the plaintiffs namely Sumangali and Shivagange daughters of Late Siddamma against the respondents Lingamma and others.
(3.) In the plaint, it is contended that Chennanaika resident of Gundlupet village and his wife by name Bodamma died long back. They had a daughter by name Muddamma and she had married to one Kullanaika and said Kullanaika is also no more. Couple Kullanaika and Muddamma had two daughters namely Puttamma and Siddamma. Said Puttamma again had two children namely Siddaraju and Chennajamma a daughter. Siddamma, Puttamma and Siddaraju have passed away.