LAWS(KAR)-2025-7-15

VENU Vs. STATE OF KARNATAKA

Decided On July 16, 2025
VENU Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) The petitioner is before this Court seeking the following prayer:

(2.) Facts, in brief, germane are as follows:-

(3.) Heard Sri S.Srivatsa, learned senior counsel appearing for the petitioner, Smt. Rashmi Rao, learned High Court Government Pleader appearing for respondent No.1, Sri M.Unnikrishnan, learned counsel appearing for respondent No.2 and Sri S.V. Giridhar, learned counsel appearing for respondents 3 to 5.