STATE OF KARANTAKA Vs. B.G. PRAKASH KUMAR

Referred Judgements :-

SATISH MEHRA VS. STATE (NCT OF DELHI) AND ANOTHER [REFERRED TO]
CHANDI PULIYA VS. STATE OF WEST BENGAL [REFERRED TO]
AMRIK SINGH VS. STATE OF PEPSU [REFERRED TO]
PUKHRAJ VS. STATE OF RAJASTHAN [REFERRED TO]
RATILAL BHANJI MITHANI VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
STATE OF MADHYA PRADESH VS. KRISHNA CHANDRA SAKSENA [REFERRED TO]
T T ANTHONY VS. STATE OF KERALA [REFERRED TO]
CEMENT CORPN OF INDIA VS. PURYA [REFERRED TO]
STATE OF ORISSA VS. DEBENDRA NATH PADHI [REFERRED TO]
BHARAT PARIKH VS. C B I [REFERRED TO]
P K PALANISAMY VS. N ARUMUGHAM [REFERRED TO]
SANT LAL GUPTA VS. MODERN CO OPERATIVE GROUP HOUSING SOCIETY LTD [REFERRED TO]
V S ACHUTHANANDAN VS. R BALAKRISHNA PILLAI [REFERRED TO]
ASHOK KUMAR TODI VS. KISHWAR JAHAN [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
SUBRAMANIAN SWAMY VS. MANMOHAN SINGH [REFERRED TO]
PRAMOD NARAYAN BANDEKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
AJAY KUMAR PARMAR VS. STATE OF RAJASTHAN [REFERRED TO]
VINAY TYAGI VS. IRSHAD ALI @ DEEPAK [REFERRED TO]
ANJU CHAUDHARY VS. STATE OF U.P. [REFERRED TO]
LALITA KUMARI VS. GOVT. OF U.P. [REFERRED TO]
STATE OF GUJARAT VS. KISHANBHAI [REFERRED TO]
STATE OF PUNJAB VS. LABH SINGH [REFERRED TO]
NANJAPPA VS. STATE OF KARNATAKA [REFERRED TO]
DEVINDER SINGH & ORS. VS. STATE OF PUNJAB THROUGH CBI [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. PRAMILA VIRENDRA KUMAR AGARWAL [REFERRED TO]
M.E. SHIVALINGAMURTHY VS. CENTRAL BUREAU OF INVESTIGATION, BENGALURU [REFERRED TO]
STATE OF RAJASTHAN VS. ASHOK KUMAR KASHYAP [REFERRED TO]