(1.) Learned counsel for the petitioner files memo, which reads as under:
(2.) The memo is taken on record.
(3.) In light of the memo filed, the petition stands dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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