LAWS(KAR)-2025-3-114

GRANTHANA KARGADDE RANGANATH Vs. UNION OF INDIA

Decided On March 24, 2025
Granthana Kargadde Ranganath Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) The petitioner is before this Court seeking following prayer:

(2.) Heard learned counsel Sri.Praveen Kumar G.R. for petitioner and Smt.Reshma Thammaiah, learned CGC for respondent.

(3.) Facts in brief, germane, are as follows: