ABHISHEK S.Y. Vs. STATE OF KARNATAKA

Referred Judgements :-

KASHMIRA SINGH VS. STATE OF M.P. [REFERRED TO]
ASHOK B. DANI VS. STATE OF KARNATAKA BY MALLESHWARAM POLICE STATION [REFERRED TO]
RAGHUBIR SARAN VS. STATE OF BIHAR [REFERRED TO]
HARICHARAN KURMI JOGIA HAJAM VS. STATE OF BIHAR [REFERRED TO]
RAJ KUMAR KARWAL KIRPAL MOHAN VIRMANI VS. UNION OF INDIA [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED TO]
STATE OF KARNATAKA VS. M DEVENDRAPPA [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. AKHILESH SINGH [REFERRED TO]
MINU KUMARI VS. STATE OF BIHAR [REFERRED TO]
KANHAIYALAL VS. UNION OF INDIA [REFERRED TO]
YOGESH ALIAS SACHIN JAGDISH JOSHI VS. STATE OF MAHARASHTRA [REFERRED TO]
NOOR AGA VS. STATE OF PUNJAB [REFERRED TO]
PRIYA VRAT SINGH VS. SHYAM JI SAHAI [REFERRED TO]
SUNDAR BABU VS. STATE OF TAMIL NADU [REFERRED TO]
NIRMAL SINGH PEHLWAN ALIAS NIMMA VS. INSPECTOR CUSTOMS [REFERRED TO]
EMPEROR VS. LALIT MOHAN CHUCKERBUTTY [REFERRED TO]
RAJIV THAPAR VS. MADAN LAL KAPOOR [REFERRED TO]
PRASHANT BHARTI VS. STATE OF NCT OF DELHI [REFERRED TO]
ENGINEERING EXPORT PROMOTION COUNCIL VS. USHA ANAND [REFERRED TO]
TOFAN SINGH VS. STATE OF TAMIL NADU [REFERRED TO]
VINEET KUMAR & ORS. VS. STATE OF U.P. & ANR. [REFERRED TO]
SURINDER KUMAR KHANNA VS. INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE [REFERRED TO]