(1.) This Regular Second Appeal is filed by the appellant/plaintiff challenging the order on I.A.No.1 dtd. 19/8/2019 passed in RA.No.66/2018 on the file of VI Addl. District & Sessions Judge, Tumakuru.
(2.) For convenience, the parties are referred to based on their ranking before the trial Court. The appellant was the plaintiff and the respondents were the defendants.
(3.) Brief facts, leading rise to the filing of this appeal are as follows: