MUNIYAPPA Vs. SYED JALEEL AHMED

JUDGEMENT

(1.) The captioned appeal is by the obstructors assailing the order passed by the Executing Court on I.A.No.4 dtd. 1/10/2024 passed in Ex.Case No.1047/2012.

(2.) For the sake of brevity, the parties are referred as per the ranking before the Executing Court.

(3.) The facts leading to the case are as under: