MR. ANWAR JAN Vs. SRI RAGHAVENDRA

JUDGEMENT

(1.) Heard Sri H.C.Shivaramu, learned counsel appearing on behalf of Sri Dhruva Kumara D.N. for petitioner Sri Thontadharya R.K., learned counsel appearing on behalf of Sri P.B.Ajit for respondent No.1 and Sri Mahesh Arkalgud, learned counsel for respondent No.2.

(2.) Learned counsel for petitioner has filed a memo, which reads as under:

(3.) Learned counsel for petitioner submits that the stay granted by this Court may be extended for further and he may be permitted to convert this petition into a Commercial Appeal or in the alternative, continue the interim order till fresh application is filed seeking an interim order before the Division Bench.