BASAVARAJ Vs. K.M.ALTAF HUSSAIN

JUDGEMENT

(1.) Though these appeals are listed for admission, with the consent of learned counsel for the parties, they are taken up together for final disposal.

(2.) MFA Nos.101342/2017 (MVC No.173/2014) and 101341/2017 (MVC No.172/2014) are filed by the claimants/injured seeking enhancement of compensation. Whereas MFA Nos.101568/2017 (MVC No.172/2014) and 101569/2017 (MVC No.173/2014) are filed by the owner of bus, questioning the liability fastened on it.

(3.) These appeals are directed against the common judgment and award dtd. 24/1/2017 passed in MVC Nos.173/2014 and 172/2014 on the file of Principal Senior Civil Judge and MACT, Haveri (for short, 'Tribunal').