LAWS(KAR)-2025-3-137

PROJECT ENGINEER NIRMITI KENDRA Vs. JAGADISHWARAYYA

Decided On March 26, 2025
Project Engineer Nirmiti Kendra Appellant
V/S
Jagadishwarayya Respondents

JUDGEMENT

(1.) The Petitioner, who is Defendant No.4 in O.S.No.93/2023, is before this Court seeking for the following reliefs:

(2.) 39 persons had filed a suit in O.S.No.93/2023 seeking for the following reliefs:

(3.) In the said suit, the plaintiffs had filed an application in IA No.5 under Order 39 Rule 1 and 2 read with Sec. 151 of the Code of Civil Procedure (for short ' CPC '), seeking for the following reliefs: