MAYURA SREERAM Vs. DEPUTY COMMISSIONER

Referred Judgements :-

S. NAGARAJ AND OTHERS VS. STATE OF KARNATAKA [REFERRED TO]
GAURAV GEOL VS. STATE OF KARNATAKA [REFERRED TO]
SURJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
SAHAB SINGH VS. STATE OF HARYANA [REFERRED TO]
GOVINDRAMJIJADHAV VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. KENCHE MAHESH KUMAR [REFERRED TO]
KUMAR GHIMIREY VS. THE STATE OF SIKKIM [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. KRISHNA KUMAR PANDEY [REFERRED TO]