C.S. ANANDA Vs. H VISHWANATH

JUDGEMENT

(1.) The present writ appeal has been filed impugning the judgment and order dtd. 19/9/2025 passed in W.P.No.6924/2022 filed by respondent No.4 herein.

(2.) For the convenience, parties are referred to as per their status in the writ petition.

(3.) The petitioner is master's in Kannada Literature and he is a Ph.D. holder in Kannada. Several books published are to his credits and he is also said to be recipient of State and National awards. The petitioner was appointed as Principal of S.G. Ramappa P.U. College, Gandhinagar, Devanagere. Thereafter, he was promoted as Professor under the Career Advancement Scheme by an order dtd. 19/4/2025. The petitioner was appointed as Registrar Evaluation in the Karnataka State Open University by the Chancellor, vide the order dtd. 2/3/2024.