D.V.RAMESH Vs. ANNADHANA MALLEGOWDA

JUDGEMENT

(1.) Heard Sri. Vinaya Keerthy M., learned counsel for appellants, Sri K.G. Sadashivaiah, learned counsel for respondent No.1, who appeared through Video Conferencing and Sri N. Kumaraswamy, learned counsel for respondent No.2, who has filed power for respondent No.2 today.

(2.) Appeal came to be admitted on the following substantial question of law:

(3.) Facts which are utmost necessary for disposal of the present appeal are asunder.