M.SHARADA R. RAMACHANDRA Vs. SELVARAJ

JUDGEMENT

(1.) These appeals are filed by the plaintiff in O.S.No.1320/1998 assailing the dismissal of the suit filed by her and decreeing the counter claim of the defendants by the 24th Additional City Civil and Sessions Judge, Bengaluru (CCH-6) dtd. 8/6/2009.

(2.) The parties would be referred to as per their rank before the trial Court.

(3.) The facts that are germane for disposal of these appeals are as below: