MARTHAND SINGH MAHINDRA Vs. STATE OF KARNATAKA

JUDGEMENT

(1.) The petitioner is before this Court seeking the following prayers:

(2.) Heard Sri Udaya Holla, learned senior counsel appearing for the petitioner, Sri Aditya Vikram, learned Additional Government Advocate appearing for respondent No.1 and Sri Shivaprasad M.Shantanagoudar, learned counsel appearing for respondents 2 to 4.

(3.) Facts, in brief, germane are as follows:-