M. NARAYANAMMA Vs. LAKSHMIDEVI AND ORS.

Referred Judgements :-

HARIHAR PRASAD SINGH VS. DEONARAIN PRASAD [REFERRED TO]
H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA [REFERRED TO]
H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA [REFERRED TO]
RANI PURNIMA DEBI VS. KUMAR KHAGENDRA NARAYAN DEB [REFERRED TO]
SHASHI KUMAR BANERJEE VS. SUBODH KUMAR BANERJEE [REFERRED TO]
KALIDINDI VENKATA SUBBARAJU VS. CHINTALAPATI SUBBARAJU [REFERRED TO]
SURENDRA PAL VS. SARASWATI ARORA [REFERRED TO]
GURO VS. ATMA SINGH [REFERRED TO]
MADHUKAR D SHENDE VS. TARABAI ABA SHEDAGE [REFERRED TO]
MEENAKSHIAMMAL DEAD VS. CHANDRASEKARAN [REFERRED TO]
DAULAT RAM VS. SODHA [REFERRED TO]
PENTAKOTA SATYANARAYANA VS. PENTAKOTA SEETHARATNAM [REFERRED TO]
GURDEV KAUR VS. KAKI [REFERRED TO]
B VENKATAMUNI VS. C J AYODHYA RAM SINGH [REFERRED TO]
ANIL KAK VS. KUMARI SHARADA RAJE [REFERRED TO]
BHARPUR SINGH VS. SHAMSHER SINGH [REFERRED TO]
BHARPUR SINGH VS. SHAMSHER SINGH [REFERRED TO]
GOPAL SWAROOP VS. KRISHNA MURARI MANGAL [REFERRED TO]
VISHNU RAMKRISHNA WANI VS. NATHU VITHAL WANI [REFERRED TO]
HARMES VS. HINKSON [REFERRED TO]
MUNNALAL, MINOR VS. MST KASHIBAI [REFERRED TO]
BASANT SINGH VS. BRIJ RAJ SARAN SINGH [REFERRED TO]
M.B. RAMESH VS. K.M. VEERAJE [REFERRED TO]