REGENT COMPUTRONICS PVT. LTD.

Doddappa Hullappa Waded Appellant

V/S

Shivalingappa And Ors. Respondents

Referred Judgements :-

SATYADHYAN GHOSAL VS. DEORAJIN DEBI [REFERRED TO]
SHEODAN SINGH VS. DARYAO KUNWAR [REFERRED TO]
STATE OF PUNJAB BUA DAS KAUSHAL VS. BUA DAS KAUSHAL:THE STATE OF PUNJAB [REFERRED TO]
SULOCHANAAMMA VS. NARAYANAN NAIR [REFERRED TO]
HOPE PLANTATIONS VS. LTD [REFERRED TO]

JUDGEMENT

(1.) The appellant had filed O.S. No. 55/1976 against the respondent - Shivalingappa Basappa Chikkond, in the Court of Munsiff at Basavana Bagewadi, to pass a decree for specific performance of contract. The suit having been contested, following issues were framed:

(2.) Whether plaintiff proves that will dated 18.11.1974 is valid?

(3.) Whether there is no cause of actions to the suit?

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DODDAPPA HULLAPPA WADED Vs. SHIVALINGAPPA AND ORS.

Referred Judgements :-

JUDGEMENT

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