(1.) This is claimant's appeal filed against the impugned judgment and award dated 23.11.2013 passed in MVC No. 561/2012 on the file of the Senior Civil Judge, MACT, Channarayapatna (hereinafter referred to as Tribunal' for short), for enhancement of compensation.
(2.) The Tribunal by its judgment and award has awarded a sum of Rs. 6,51,000/ - under different heads with interest at 6% per annum from the date of petition till the date of deposit, as against the claim of the claimant for a sum of Rs. 1,00,00,000/ -, on account of the death of the deceased late Sri Ramesh @ Krishnegowda, in the road traffic accident.
(3.) In brief, the facts of the case are: