(1.) THIS is a revision preferred by the State represented by the Chintamain Police.
(2.) THE benefits is that:
(3.) THE submissions of learned SPP, Sri M. Narayana Reddy, for the State and Counsel for the respondents Sri M.D. Basavanna, is heard in the matter.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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