REGENT COMPUTRONICS PVT. LTD.

Sathyanarayana Raju And Ors. Appellant

V/S

Ramaiah And Ors. Respondents

Referred Judgements :-

KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
RATANSINGH VS. VIJAYSINGH [REFERRED TO]
RATANSINGH VS. VIJAYSINGH [REFERRED TO]
CHANDI PRASAD VS. JAGDISH PRASAD [REFERRED TO]
RAM BACHAN RAI VS. RAM UDAR RAI [REFERRED TO]
MANOHAR SHANKAR NALE VS. JAIPALSING SHIVLALSING RAJPUT [REFERRED TO]
BIMAL KUMAR VS. SHAKUNTALA DEBI [REFERRED TO]

(1.) THIS revision is directed against the order dated 6.11.2013 passed by the Executing Court in Execution Case No. 5/2013.

(2.) BY the impugned order, the Executing Court has dismissed the execution petition filed by the petitioners.

(3.) BRIEFLY stated the facts are: